ASHAPURA MINECHEM LTD. Vs. UNION OF INDIA

Referred Judgements :-

STATE OF BOMBAY V. F.N. BALSARA [REFERRED TO]
STATE OF WEST BENGAL HABIB MOHAMMAD STATE OF HYDERABAD STATE OF MYSORE VS. ANWAR ALI SARKAR:ANWAR ALI SARKAR [REFERRED TO]
KEDAR NATH BAJORIA S O RAMJIDAS BAJORIA VS. STATE OF WEST BENGAL [REFERRED TO]
SURAJ MALI MOHTA AND CO VS. A V VISVANATHA SASTRI [REFERRED TO]
P B ROY VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA ANOTHER SUPERINTENDENT OF CENTRAL EXCISE VS. PARAMESWARAN MATCH WORKS:GANDHIJI COTTAGE MATCH WORKS [REFERRED TO]
MADEVA UPENDRA SINAI DAMODAR MANGALJI AND COMPANY VS. UNION OF INDIA [REFERRED TO]
PRESIDENT OF INDIA VS. SPECIAL COURTS BILL 1978 [REFERRED TO]
R K GARG R K KARANJIA MADHU MEHTA P K SOI S S BEDI VS. UNION OF INDIA :UNION OF INDIA :UNION OF INDIA :UNION OF INDIA :UNION OF INDIA [REFERRED TO]
D S NAKARA VS. UNION OF INDIA [REFERRED TO]
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED ARVIND MILLS LIMITED MADHUSUDAN VEGETABLE PRODUCTS CO LIMITED MODI SPINNING AND WVG MILLS CO LIMITED GOETZE INDIA LIMITED VS. UNION OF INDIA [REFERRED TO]
STATE OF BIHAR VS. RAMJEE PRASAD [REFERRED TO]
UNION OF INDIA VS. SUDHIR KUMAR JAISWAL [REFERRED TO]
BABUA RAM GOA DAMAN AND DIU INDUSTRIAL DEVELOPMENT CORPORATION UNION OF INDIA VS. STATE OF UTTAR PRADESH :APPA SHANKAR RAO NAIKS:CHANDGI [REFERRED TO]
UNIVERSITY GRANTS COMMISSION ANIL KUMAR VS. SADHANA CHAUDHARY:STATE OF BIHAR [REFERRED TO]
K R LAKSHMAN VS. KARNATAKA ELECTRICITY BOARD [REFERRED TO]
TMA PAI FOUNDATION VS. STATE OF KARNATAKA [REFERRED TO]
RAMRAO VS. ALL INDIA BACKWARD CLASS BANK EMPLOYEES WELFARE ASSOCIATION [REFERRED TO]
MARDIA CHEMICALS LIMITED VS. UNION OF INDIA [REFERRED TO]
GOVERNMENT OF ANDHRA PRADESH VS. N SUBBARAYUDU [REFERRED TO]
MADRAS BAR ASSOCIATION VS. UNION OF INDIA [REFERRED TO]
M/S. INNOVENTIVE INDUSTRIES LTD. VS. ICICI BANK & ANR. [REFERRED TO]