LAWS(DLH)-2017-10-107

HARI KIRIPA Vs. UNION OF INDIA & ORS

Decided On October 30, 2017
Hari Kiripa Appellant
V/S
Union of India And Ors Respondents

JUDGEMENT

(1.) CM No. 38223/2017

(2.) Issue notice. The learned counsel for the respondents accepts notice.

(3.) The petitioner has filed the present petition, inter alia, praying as under:-