UMESH GUPTA Vs. BRIJ MOHAM GOEL

JUDGEMENT

(1.) This order is in continuation of the earlier order dated 12th Sept., 2017.

(2.) All the three respondents have been served and the counsel for the respondent No. 1 and the counsel for the respondents no. 2 and 3 appear.

(3.) The counsel for the respondents no. 2 and 3 states that respondents No. 2 and 3 are not concerned with the present controversy.