ASHOK KUMAR Vs. HINDUSTAN VEGETABLE OIL CO.

Referred Judgements :-

POSTAL SEALS INDUSTRIAL COOPERATIVE SOCIETY LTD. V. LABOUR COURT II,LUCKNOW [REFERRED TO]
M.P. ADMN. V. TRIBHUBAN [REFERRED TO]
HINDUSTAN TIN WORKS PVT LIMITED VS. EMPI OYEES OF HINDUSTAN TIN WORKS PRIVATE LIMITED [REFERRED TO]
P G I OF M E AND RESERCH CHANDIGARH VS. RAJ KUMAR [REFERRED TO]
HINDUSTAN MOTORS LIMITED VS. TAPAN KUMAR BHATTACHARYA [REFERRED TO]
INDIAN RAILWAY CONSTRUCTION COMPANY LIMITED VS. AJAY KUMAR [REFERRED TO]
U P STATE BRASSWARE CORPORATION LTD VS. UDAI NARAIN PANDEY [REFERRED TO]
JAIPUR DEVELOPMENT AUTHORITY VS. RAM SAHAI [REFERRED TO]
STATE OF M P VS. LALIT KUMAR VERMA [REFERRED TO]
UTTRANCHAL FOREST DEVELOPMENT CORPORATION VS. M C JOSHI [REFERRED TO]
MAHBOOB DEEPAK VS. NAGAR PANCHYAT GAJRAULA [REFERRED TO]
GHAZIABAD DEVELOPMENT AUTHORITY VS. ASHOK KUMAR [REFERRED TO]
SITA RAM VS. MOTI LAL NEHRU FARMERS TRAINING INSTITUTE [REFERRED TO]
JAGBIR SINGH VS. HARYANA STATE AGRICULTURE MARKETING BOARD [REFERRED TO]
SENIOR SUPERINTENDENT TELEGRAPH TRAFFIC BHOPAL VS. SANTOSH KUMAR SEAL [REFERRED TO]
INCHARGE OFFICER VS. SHANKAR SHETTY [REFERRED TO]
DHARI GRAM PANCHAYAT VS. SAFAI KAMDAR MANDAL RAJKOT [REFERRED TO]
BHAVNAGAR MUNICIPAL CORPORATION ETC VS. JADEJA GOVUBHA CHHANUBHA [REFERRED TO]
RASHTRASANT TUKDOJI MAHARAJ TECHNICAL EDUCATION SANSTHA V. PRASHANT MANIKARAO KUBITKAR [REFERRED TO]