(1.) The following order was passed in this petition yesterday:-
(2.) The petition was entertained and vide ex parte order dated 20th July, 2016 the proceedings before the Trial Court stayed.
(3.) The counsel for the respondents / plaintiffs appears.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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