(1.) Cm No.41830-41831/2017 (Exemption)
(2.) The application is disposed of accordingly.
(3.) The present application under Section 151 of the Code of Civil Procedure, 1908 filed on behalf of the applicant/appellant seeks condonation of 40 days' delay in filing the accompanying appeal.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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