COMMISSIONER OF INCOME TAX Vs. INTERNATIONAL TRACTORS LTD.

Referred Judgements :-

CIT V. CARBORUNDUM UNIVERSAL LTD. [REFERRED TO]
CIT V. INFOSYS TECHNOLOGIES LIMITED [REFERRED TO]
C 1 T WEST BENGAL II CALCUTTA VS. ELECTRO HOUSE [REFERRED TO]
BAJAJ TEMPO LIMITED BOMBAY VS. COMMISSIONER OF INCOME TAX BOMBAY CITY 111 BOMBAY [REFERRED TO]
MALABAR INDUSTRIAL COMPANY LIMITED VS. COMMISSIONER OF INCOME TAX KERALA STATE [REFERRED TO]
P R PRABHAKAR VS. COMMISSIONER OF INCOME TAX COIMBATORE [REFERRED TO]
COMMISSIONER OF INCOME TAX V VS. NATRAJ STATIONERY PRODUCTS P LTD [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. CARBORANDUM UNIVERSAL LIMITED [REFERRED TO]
SAMI LABS LIMITED VS. ASSISTANT COMMISSIONER OF INCOME TAX [REFERRED TO]
PRAVEEN SONI VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
CIT VS. TATA COMMUNICATIONS INTERNET SERVICES LTD [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. M/S DELHI PRESS PATRA PRAKASHAN LTD [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. PAUL BROTHERS [REFERRED TO]
COMMISSIONER OF INCOME-TAX VS. MAX INDIA LTD [REFERRED TO]
ACE MULTI AXES SYSTEMS LTD. VS. DEPUTY COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. ABHISHEK INDUSTRIES LTD. [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. MAX INDIA LTD. [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. INDO RAMA SYNTHETIC LTD. [REFERRED TO]
THOMSON PRESS (INDIA) LTD. VS. COMMISSIONER OF INCOME TAX-II [REFERRED TO]
SHASUN CHEMICALS AND DRUGS LTD. VS. COMMISSIONER OF INCOME-TAX -II CHENNAI [REFERRED TO]
DIRECTOR OF INCOME TAX (IT) - I VS. A.P. MOLLER MAERSK A.S. [REFERRED TO]