LAWS(DLH)-2017-3-10

ANUPAM AGGARWAL Vs. SUDESH AND ORS.

Decided On March 01, 2017
Anupam Aggarwal Appellant
V/S
Sudesh And Ors. Respondents

JUDGEMENT

(1.) CM No.7766/2017

(2.) The application is disposed of.

(3.) For the reasons stated in the application, the delay of 67 days in re-filing the appeal is condoned.