LAWS(DLH)-2017-5-324

RAVINANDANI AND ANR. Vs. RAJA PREM SINGH

Decided On May 19, 2017
Ravinandani And Anr. Appellant
V/S
Raja Prem Singh Respondents

JUDGEMENT

(1.) Allowed, subject to just exceptions.

(2.) The application is disposed of. CM No. 18971/2017 (Delay)

(3.) We have heard ld. counsel for the parties on this application.