TAURANT PROJECTS LTD Vs. BAKSHI DRILLER

JUDGEMENT

(1.) C.M No.37854/2017 (for exemption).

(2.) The application stands disposed of. C.R.P. 229/2017 & CM No.37853/2017 (for stay).

(3.) This Revision Petition under Section 115 of the Code of Civil Procedure, 1908 (CPC) impugns the order (dated 19th August, 2017 in CivDJ/610064/2016 of the Court of Additional District Judge-05 (West), Tis Hazari Courts, Delhi) of dismissal of the application of the petitioner / defendant under Order VII Rule 11 of the CPC.