STATE (GNCT OF DELHI) Vs. MOHD. IRFAN

Referred Judgements :-

BIRAD MAL SINGHVI VS. ANAND PUROHIT [REFERRED TO]
STATE OF U.P. VS. MUNSHI [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. PREM SINGH [REFERRED TO]
MOHD IMRAN KHAN VS. STATE OF DELHI [REFERRED TO]
O.M. BABY BY LR VS. STATE OF KERALA [REFERRED TO]
STATE (GOVT. OF NCT OF DELHI) VS. MOHD. RIHAN [REFERRED TO]
STATE VS. WASIM [REFERRED TO]
SWARUP VS. KING-EMPEROR [REFERRED TO]
TOTA SINGH AND ANR. VS. STATE OF PUNJAB [REFERRED TO]
M G AGARWAL M K KULKARNI VS. STATE OF MAHARASHTRA [REFERRED TO]
SURJAN VS. STATE OF MADHYA PRADESH [REFERRED TO]
STATE OF RAJASTHAN VS. RAJARAM [REFERRED TO]
CHANDRAPPA VS. STATE OF KARNATAKA [REFERRED TO]
GHUREY LAL VS. STATE OF U P [REFERRED TO]
TAMEEZUDDIN ALIAS TAMMU VS. STATE OF NCT OF DELHI [REFERRED TO]
JAIPAL SINGH VS. STATE OF HARYANA [REFERRED TO]
JARNAIL SINGH VS. STATE OF HARYANA [REFERRED TO]
MURALIDHAR @ GIDDA VS. STATE OF KARNATAKA [REFERRED TO]