KHANNA TRADERS Vs. SCHOLAR PUBLISHING HOUSE P. LTD.

Referred Judgements :-

I.T.C. LTD. V. HANUMAN VITAMIN FOOD LTD. [REFERRED TO]
ANIL MEHRA V. M/S. EAST INDIA WEAVING LTD. [REFERRED TO]
HOUSING AND URBAN DEVELOPMENT CORPORATION LTD. V. LEELA HOTELS LTD. [REFERRED TO]
JAGAT RAM TREHAN AND SONS V. UNION OF INDIA [REFERRED TO]
JAIMAL SHAH V. ILA PANDYA [REFERRED TO]
R.K. TEXTILES V. SULABH TEXTILES PVT. LTD. [REFERRED TO]
CHANDERMANI PVT. LTD. V. M/S. DAWER FABRICS [REFERRED TO]
MSP INFRASTRUCTURE LTD. V. M.P. ROAD DEVL. CORP. LTD. [REFERRED TO]
SUSHMA JAIN V. M/S. NAVEEN BOARD CO. [REFERRED TO]
VASUDEV DHANJIBHAI MODI VS. RAJABHAI ABDUL REHMAN [REFERRED TO]
STATE BANK OF INDIA VS. INDEXPORT REGISTERED [REFERRED TO]
BHAWARLAL BHANDARI VS. UNIVERSAL HEAVY MECHANICAL LIFTING ENTERPRISES [REFERRED TO]
GRAM PANCHAYAT OF VILLAGE NAULAKHA VS. UJAGAR SINGH [REFERRED TO]
GURPREET SINGH VS. UNION OF INDIA [REFERRED TO]
GAS AUTHORITY OF INDIA LTD VS. KETI CONSTRUCTION INDIA LTD [REFERRED TO]
DEEPA BHARGAVA VS. MAHESH BHARGAVA [REFERRED TO]
COAL LINKER VS. COAL INDIA LTD [REFERRED TO]
FUERST DAY LAWSON LTD VS. JINDAL EXPORTS LTD [REFERRED TO]
UNION OF INDIA VS. JAGAT RAM TREHAN AND SONS [REFERRED TO]
MORGAN SECURITIES AND CREDITS PVT LTD VS. MOREPEN LABOURTORIES LTD [REFERRED TO]
MOREPEN LABORATORIES LTD VS. MORGAN SECURITIES AND CREDITS PVT LTD [REFERRED TO]
SARASWAT TRADING AGENCY AWARDHOLDER VS. UNION OF INDIA [REFERRED TO]
S S FASTENERS VS. SATYA PAUL VERMA [REFERRED TO]
BHARTI CELLULAR LIMITED VS. DEPARTMENT OF TELECOMMUNICAITONS [REFERRED TO]