(1.) Caveat No. 624 of 2017 The counsel for the caveator/respondent has appeared.
(2.) The caveat stands discharged. CM No. 23962/2017 (for exemption)
(3.) Allowed, subject to just exceptions.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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