(1.) CM No.25062/2017 (exemption)
(2.) Issue notice to show cause as to why rule nisi be not issued.
(3.) Counter affidavit be filed within four weeks from today. Rejoinder thereto, if any, be filed before the next date of hearing.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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