(1.) This is an application under Section 5 of the Limitation Act read with Section 482 Cr.PC seeking condonation of 174 delay in filing the application.
(2.) Heard.
(3.) For the reasons stated in the application, the delay in filing the application is condoned.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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