LAWS(DLH)-2017-2-71

SURESH KUMAR Vs. BANWARI LAL

Decided On February 01, 2017
SURESH KUMAR Appellant
V/S
BANWARI LAL Respondents

JUDGEMENT

(1.) RSA 105/2016

(2.) Both the parties are claiming to be adopted sons of Late Sh. Babu Lal and Smt. Bundo Devi who was stated to be owner of property in dispute. Civil Suit No. 197/2005 (New No. 882/2012) was filed by Sh. Banwari Lal pleading as under:-

(3.) The suit was contested by the appellant/defendant pleading as under:-