SUMESH Vs. STATE OF DELHI

JUDGEMENT

(1.) Petitioner of Bail Application No.2049/2007 is the sister of the husband of the complainant. She is married and lives with her husband in village Mohammedpur.

(2.) Petitioners of Bail Application No.2050/2007 are the father-in- law and mother-in-law respectively of the complainant.

(3.) All petitioners seek pre-arrest bail.