ANJALI LEKHI Vs. STATE OF NCT OF DELHI

JUDGEMENT

(1.) Sandeep Chopra and his sister Anjali Lekhi have approached this court by and under the two captioned petitions. Whereas Sandeep Chopra seeks regular bail, Anjali Lekhi seeks anticipatory bail.

(2.) Both the petitioners are accused in FIR No.39/2007 P.S. Chittaranjan Park attracting Sections 498A/304B IPC.

(3.) The complainant is Anita Bhatia whose daughter Shaifali was married to to Sandeep Chopra on 6.3.2006.