(1.) Three prayers have been made in the petition. The same are as under :-
(2.) Order dated 20.4.2005 reads as under :
(3.) Thus, arguments were advanced by learned counsel for the petitioner limited to prayer (b).
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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