NISHA GOEL Vs. BHARAT VIDYAPEETH INST

JUDGEMENT

(1.) The Petitioner invokes the writ jurisdiction of this court and claims a direction to allow her to appear in the third trimester exams to complete her Master in Business Administration (MBA) course.

(2.) The brief facts necessary to decide this present petition are that the Petitioner pursued her B.Sc (zoology) Hons. from the Indira Gandhi National Open University ("IGNOU"); she appeared in the final examination in July 2006. She appeared in the B-MAT 2006 and GDPI conducted by the Respondent no.1 and secured 164th ranking. She was admitted in March 2006 in the two years MBA course/ programme (hereafter "the course").

(3.) The lectures/ classes were scheduled to commence from 3.7.2006. The petitioner could not submit her original documents as the B.Sc. results were delayed. A sum of Rs. 2,47,000/- was paid towards admission, out of which Rs.1,50,000/- was charged as the management quota fee. The Petitioner submitted all her documents to Respondent No.1 on 23.3.2007. The course is divided into six trimesters each of 13 weeks for teaching and examination purposes. Trimesters I, II, III together constitute Part "I of the course while trimesters IV, V, VI together constitute Part-II.