LAWS(DLH)-2007-2-233

SANDEEP MAAN Vs. ITHAD MOTOR TRANSPORT (P.) LTD.

Decided On February 14, 2007
Sandeep Maan Appellant
V/S
Ithad Motor Transport (P.) Ltd. Respondents

JUDGEMENT

(1.) Sumeet Maan and Sandeep Maan are brothers. On 9.7.2003 Sandeep Maan was driving a motorcycle bearing No. DL-8SW-5415. Sumeet was the pillion rider.

(2.) When they reached old G.T.Road, a bus bearing No. DL-1PA-0363 hit the motorcycle. Both brothers suffered injuries. Both had to be hospitalised.

(3.) Since the two brothers are dissatisfied with the claims granted to them by the learned Tribunal, I need to note the facts which are relevant to assess a fair compensation to be paid to the two brothers.