LAWS(DLH)-2007-10-107

KAILASH CHAND SHARMA Vs. UNION OF INDIA

Decided On October 31, 2007
KAILASH CHAND SHARMA Appellant
V/S
UNION OF INDIA Respondents

JUDGEMENT

(1.) THIS matter was called out for hearing, in its turn, on 4. 10. 2007. We heard learned counsel for the petitioner. Nobody appeared on behalf of the respondent. Still, in order to give a chance, while reserving the orders, we granted one week's time to the respondent to file the written submissions. However, no written submissions are filed. In these circumstances, we are proceeding with the judgment.

(2.) THE controversy involved in this petition revolves on a narrow campus. Before we delineate the issue involved and answer the same, we would like to take stock of the factual matrix.

(3.) THE petitioner joined his services as Production Assistant with the director General, All India Radio, way back in the year 1962. He was promoted as Programme Executive in February 1992 and retired on the said post with effect from 30. 4. 1996 (on attaining the age of superannuation ). He was drawing his pay in the pay-scale of Rs. 6500-10500 at the time of his retirement. Almost three years after his retirement, the respondents issued orders dated 25. 2. 1999 revising the pay-scale of Programme Executives to Rs. 7500-12000. This revision was retrospective, i. e. with effect from 1. 1. 1996. The pre-revised pay-scale for the post of Programme Executive, i. e. prior to 1. 1. 1996, was Rs. 2000-3500. It was revised to Rs. 6500-10500. The feeder post to the Programme Executive is transmission Executive/production Assistant, which carried the pre-revised scale of Rs. 1400-2600 and it was revised to Rs. 5000-8000 after the implementation of the Fifth Central Pay Commission's recommendations with effect from 1. 1. 1996. Programme Staff Association of the All India Radio (AIR) and Doordarshan (DD)had agitated for parity in pay with Engineering Assistants in AIR/dd at Rs. 550-900 from 1. 1. 1978 and Rs. 2000-3200 with effect from 1. 1. 1986 and consequently to rs. 6500-10500 with effect from 1. 1. 1996. Following the negotiations between the said Association and the Government, OM dated 25. 2. 1999 was issued whereby the pay-scales of Transmission Executives/production Assistants were revised to rs. 550-900 with effect from 1. 1. 1978, Rs. 2000-3200 with effect from 1. 1. 1986 and rs. 6500-10500 with effect from 1. 1. 1996. As a consequence, for the post of programme Executive, which is the promotional post from that of Transmission executive/production Assistant, pay-scale was revised to Rs. 7500-12000. Subsequently, the order dated 25. 2. 1999 was further modified on 14. 3. 2001 allowing the benefit to the upgraded pay-scales to the employees who left the service of AIR and DD by retirement/resignation, etc. during the period 23. 11. 1997 (after the creation of Prasar Bharati) to 25. 2. 1999 on the premise that they had actually served in Prasar Bharati after its creation and due to their leaving of service, an option from then could not have been called.