(1.) EXEMPTION allowed subject to all just exceptions.
(2.) CM stands disposed of accordingly. CM No. 10781/2007
(3.) EVEN though the application is extremely vaguely worded, we condone the delay in refiling the appeal.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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