LAWS(DLH)-2007-2-162

ORIENTAL INSURANCE CO LTD Vs. MEENA KUMARI

Decided On February 15, 2007
ORIENTAL INSURANCE CO LTD Appellant
V/S
MEENA KUMARI Respondents

JUDGEMENT

(1.) THESE two captioned appeals arise out of the same accident involving a bus No. DEP 4480 in which the deceased was travelling as a passenger.

(2.) DECEASED Jai Kishan, who was travelling as a passenger in the bus No. DEP 4480 died when the bus met with a road accident on 1. 12. 1988.

(3.) DEPENDANTS of the deceased filed a claim petition before the M. A. C. T. seeking compensation on account of death of the deceased in the said road accident.