NARESH KUMAR Vs. STATE OF NCT DELHI

JUDGEMENT

(1.) FIR No. 755/04 Dated : 30. 12. 2004 u/s 406/409/420/120 IPC p. S. Model Town petitioner, Naresh Kumar, is in judicial custody since 5. 5. 2006. Petitioner, Kamal bhola, is in judicial custody since 10. 7. 2006. Both are accused in the FIR above noted.

(2.) THERE is a third co-accused Jyoti Gupta.

(3.) ON 28. 5. 2007 charges have been framed against the petitioners as also Ms. Jyoti gupta.