(1.) Cr1.M.A. No. 9978 of 2007 in Bail Application No. 1892/2007 Allowed subject to just exceptions. Bail Appln. No. 1892/2007 FIR No. 515/107 dated 14.6.2007 under Section 307/324/34 IPC, P.S. Sangum Vihar
(2.) Notice.
(3.) Mr. Anil Soni accepts notice for the State.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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