SULOCHANA MARWAH Vs. SADHU RAM

JUDGEMENT

(1.) Amar Nath Marwah, a tax practitioner, while driving a two-wheeler was hit by a truck bearing No. RSM 9295 on Ring Road. The time was 9.15 a.m. The date was 20.11.1977. He was born on 4.1.1943. He was about 35 years old when the accident took place. He died on the spot.

(2.) His widow, Sulochana Marwah, three minor children - a son and two daughters, filed a claim petition impleading the owner, driver and insurer of the vehicle as respondents.

(3.) Since the award pertaining to issue No. 1 wherein issue of rashness and negligence has been decided by the Tribunal has attained finality I need not note the facts relating to the accident.