(1.) HEARD learned counsel for the Revenue.
(2.) ALTHOUGH there is some delay in refiling the appeal, we condone it. The application is allowed.
(3.) CM stands disposed of.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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