LAWS(DLH)-2007-9-59

ASHOK KUMAR ALIAS SHOKI Vs. STATE OF DELHI

Decided On September 10, 2007
ASHOK KUMAR @ SHOKI Appellant
V/S
STATE OF DELHI Respondents

JUDGEMENT

(1.) CRIMINAL Appeal No.99 of 2005 is partially allowed and disposed of accordingly. For detailed order see CRIMINAL Appeal No.80 of 2005.