(1.) The Assessee is aggrieved by an order dated 28th February, 2006 passed by the Income Tax Appellate Tribunal, Delhi Benche "E", New Delhi in ITA No.831/Del/2002 relevant for the Assessment Year 1997-98.
(2.) Admit.
(3.) The following substantial questions of law arise for consideration: -
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN