(1.) This Revision Petition challenges the order dated 27.7.2005.
(2.) By the impugned order, suit filed by the plaintiff who is petitioner herein was dismissed.
(3.) Backdrop facts leading to the passing of impugned order are as follows.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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