LAWS(DLH)-2007-9-60

GIRISH ARORA ALIAS SONU Vs. STATE OF DELHI

Decided On September 10, 2007
GIRISH ARORA @ SONU Appellant
V/S
STATE Respondents

JUDGEMENT

(1.) CRIMINAL Appeal No.977 of 2005 is partially allowed and disposed of accordingly. For detailed order see CRIMINAL Appeal No.80 of 2005.