LAWS(DLH)-2007-1-25

VIJAY CHADHA Vs. JASBIR SINGH

Decided On January 24, 2007
VIJAY CHADHA Appellant
V/S
JASBIR SINGH Respondents

JUDGEMENT

(1.) Chand Rani, aged 40 years and a housewife received fatal injuries in a road accident involving a bus bearing No. DEP 4443 on 21.4.1988. She died.

(2.) Her children, namely, 2 sons and 3 daughters filed a claim petition.

(3.) All children were unmarried when she died. One son, Ashok was a minor.