SIEL LTD. Vs. COSCO SALES AND SERVICES LTD.

JUDGEMENT

(1.) THIS is a petition under Section 433(e) and (f) of the Companies Act, 1956 for winding up of the respondent company, Cosco Sales and Services Ltd.

(2.) THE contention of the petitioner is that the petitioner is registered under the Companies Act, 1956 having its registered office at 15, Shivaji Marg, New Delhi -110015. The respondent is also a company duly registered under the Companies Act, 1956 having its registered office at New Delhi within the jurisdiction of this Court.

(3.) THE respondent was placing orders for purchase of various Chemicals as per respondent's requirement and purchasing goods under the name and style of Cosco Sales and Services Pvt. Ltd. The respondent company has its principle business at 301, AVG Bhawan, M -3, Connaught Circus, Middle Circle, New Delhi.