(1.) Rule DB.
(2.) With the consent of both the parties, the Writ Petition is taken up for final hearing.
(3.) The O.A. being No. 861/2003 filed by the Petitioner before the Central Administrative Tribunal, Principal Bench, New Delhi with the following prayers:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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