LAWS(DLH)-2007-8-268

COMMISSIONER OF INCOME TAX Vs. MODIPON LTD.

Decided On August 21, 2007
COMMISSIONER OF INCOME TAX Appellant
V/S
MODIPON LTD. Respondents

JUDGEMENT

(1.) THE following three questions of law have been referred for our opinion under s. 256(1) of the IT Act, 1961 :