LEKH RAJ Vs. SURAM SINGH

JUDGEMENT

(1.) Appellants, parents of the deceased Ranjan Kumar, who died in an accident on 3.5.1993 seek enhancement of compensation awarded.

(2.) The award is dated 15.5.2003. Loss of dependency to the appellants has been worked out as under:

(3.) Hardly any reasons are surfacing for me to appreciate as to what process of reasoning has been adopted by the Tribunal to arrive at the compensation amount of Rs. 1,60,000.