(1.) IN this reference relevant for the asst. yr. 1982 -83, the following question has been referred for our opinion :
(2.) THE tax liability in this case does not appear to be substantial. Under the circumstances, we return the reference unanswered.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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