MICRONIX INDIA Vs. DISCO ELECTRONICS LIMITED

Referred Judgements :-

RASHTRIYA MILL MAZDOOR SANGH NAGPUR V. MODEL MILLS NAGHRPUR [REFERRED]
ITO,ERNAKULAM V. OL,PALAI CENTRAL BANK LTD. [REFERRED]
BARODA BOARD AND PAPER MILLS LTD. (IN LIQN.) V. ITO,AHMEDABAD AND ORS. [REFERRED]
ARYAVARTA PLYWOOD LTD. (IN LIQUIDATION) V. RAJASTHAN STATE INDUSTRIAL AND INVESTMENTS CORPORATION LTD. AND ANR. [REFERRED]
FORWARDING (0) LTD. V. PORT TRUST OF VIZAKAPATNAM AND ORS. [REFERRED]
INCOME TAX OFFICER V. OFFICIAL LIQUIDATOR (KERALA) [REFERRED]
VADERVU SURYANARAYANA V. KOCHERLAKOTA VENKATA SUBBARAO AND AM. [REFERRED]
INCOME-TAX OFFICER,NEW DELHI V. NARULA FINANCE P. LTD. [REFERRED]
INCOME TAX OFFICER,EMAKULAM V. OL [REFERRED]
THOTA CHINA SUBBA RAOAND ORS. V. MATTAPALLI RAJU AND ORS. [REFERRED]
M K RANGANATHAN VS. GOVERNMENT OF MADRAS [REFERRED]
FRUIT AND VEGETABLE MERCHANTS UNION VS. DELHI IMPROVEMENT TRUST [REFERRED]
GANGA DHAR VS. SHANKAR LAL [REFERRED]
TAHSILDAR SINGH VS. STATE OF UTTAR PRADESH [REFERRED]
STATE OF BIHAR VS. HIRA LAL KEJRIWAL [REFERRED]
S GURMEJ SINGH VS. S PRATAP SINGH KAIRON [REFERRED]
STATE OF WEST BENGAL PLAINTIFF THE ADVOCATES GENERAL FOR THE STATES OF MADHYA PRADESH THE ADVOCATES GENERAL FOR THE STATES OF PUNJAB THE ADVOCATES GENERAL FOR THE STATES OF ASSAM THE ADVOCATES GENERAL FOR THE STATES OF ORISSA THE ADVOCATES GENERAL FOR T VS. UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFE [REFERRED]
DAMJI VALJI SHAH GHANSHYAMDAS VS. LIFE INSURANCE CORPORATION OF INDIAIN BOTH THE APPEALS :LIFE INSURANCE CORPORATION OF INDIAIN BOTH THE APPEALS [REFERRED]
S V KANDEAKAR VS. V M DESHPANDE [REFERRED]
MAHARAJ SINGH VS. STATE OF UTTAR PRADESH [REFERRED]
NARANDAS KARSONDAS VS. S A KAMTAM [REFERRED]
SUPDT AND REMEMBRANCER OF LEGAL AFFAIRS WEST BENGAL VS. ANIL KUMAR BHUNJA [REFERRED]
LIFE INSURANCE CORPORATION OF INDIA CHANDRASEKHAR BOSE VS. D J BAHADUR:UNION OF INDIA [REFERRED]
PHILIPS INDIA LIMITED STATE BANK OF INDIA VS. LABOUR COURT MADRAS:CENTRAL GOVERNMENT LABOUR COURT [REFERRED]
JAYASINGH DNYANU MHOPREKAR VS. KRISHNA BABAJI PATIL [REFERRED]
BALASINOR NAGRIK COOPERATIVE BANK LIMITED VS. BABUBHAI SHANKERLAL PANDYA [REFERRED]
OSMANIA UNIVERSITY TEACHERS ASSOCIATION VS. STATE OF ANDHRA PRADESH [REFERRED]
MUNICIPAL CORPORATION OF DELHI VS. GURNAM KAUR [REFERRED]
SUBASH KUMAR VS. PRINCIPAL OFFICER MERCANTILE MARINE DEPARTMENT MADRAS [REFERRED]
VATTICHERUKURU VILLAGE PANCHAYAT NORI MADHUSUDAN VS. NORI VENKATARAMA DEEKSHITHULU:VATTICHERUKURU VILLAGE PANCHAYAT [REFERRED]
KALAWATIBAI VS. SOIRYABAI [REFERRED]
MAHESH CHANDRA VS. REGIONAL MANAGER U P FINANCIAL CORPORATION [REFERRED]
INDUSTRIAL CREDIT AND INVESTMENT CORPORATION OF INDIA LIMITED VS. SRINIVAS AGENCIES [REFERRED]
INCOME TAX OFFICER VS. OFFICIAL LIQUIDATOR [REFERRED]
PEERLESS GENERAL FINANCE AND INVESTMENT CO LTD VS. MAJESTIC APPARELS PRIVATE LIMITED [REFERRED]
COMRADE BANK LIMITED IN LIQUIDATION VS. JYOTI BALA DASSI [REFERRED]
KARNATAKA BANK LTD VS. CRAFT TOOLS PVT LTD [REFERRED]