LAWS(DLH)-1996-1-110

TULSI BAI Vs. KEWAL MALHOTRA ALIAS KITTY

Decided On January 03, 1996
TULSI BAI Appellant
V/S
KEWAL MALHOTRA @ KITTY Respondents

JUDGEMENT

(1.) The following pedigree will show the relationship between the plaintiff and the third defenant:

(2.) Kalicharan's widow Smt. Tuisi Bai is the first plaintiff, her two daughters namely Smt. Laxmi Rani Verma and Smt. Rachna are the second and third plaintiffs' respectively. Kalicharan who the younger brother of Sh. Ram Phal Smt Bishni Devi is the wife of Shri Ram Phal third defendant.

(3.) Defendants I and 2 are third parties who are supporting the third defendant.