SADHNA GUPTA Vs. UNIVERSITY OF DELHI

JUDGEMENT

(1.) . This case also pertains to the selection of the three persons who were to be selected to the post of Lecturer in Applied Psychology in Sri Aurobindo College (Evening). The said selection was challenged in another connected case, being Civil Writ Petition No.893 of 1996 titled as "Dr.Siddhant K. Mishra Vs. University of Delhi & Others". I have already upheld the selection and dismissed the Writ Petition of that petitioner. The controversy which is sought to be raised in the present case is also similar to the one decided by me in the aforesaid Writ Petition and relates to the constitution of same Selection Committee and the selection, which has already been held to be properly constituted and selections made have already been upheld by me. This case is accordingly covered by the decision in Civil Writ Petition No.893 of 1996. In the circumstances, this Writ Petition also fails and is dismissed with no order as to costs.