(1.) DELHI Police Act under S.28 S.112-Petitioner applied for obtaining the License from the D.C.P. Licensing and the application is pending for disposal and has not been decided finally. "Therefore, it is not a case of a failure to obtain License"-Petition is dismissed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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