(1.) , J.-
(2.) THIS revision petition is directed against order dated 15th January 1977 of a Subordinate Judge dismissing the objection petition of the petitioner under Order XXI Rule 89, Code of Civil Procedure (hereinafter referred to as 'the Code').
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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