(1.) JUDGMENT , J.-
(2.) THIS is an appeal against the order of the Additional District and Sessions Judge, Delhi, dated 26-7-1985. Though the said order the learned Judge and dismissed the application of the appellants under Section 20 of the Arbitration Act.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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