(1.) JUDGMENT
(2.) THIS is a revision petition against the order of the Subordinate Judge dated October 4, 1972.
(3.) THIS is an admirable statement of the law. Falshaw J. In Inder Chand v. Pooron Chand, followed it. I am in respectful agreement with the exposition.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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