(1.) Allowed, subject to all just exceptions.
(2.) The application stands disposed of.
(3.) The present Review Petition has been filed by the Petitioner seeking review of the order/judgment dtd. 12/1/2026 passed by this Court, whereby W.P.(C) 3933/2010 and W.P.(C) 5684/2010 were dismissed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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