E. TRAV TECH LIMITED Vs. UNION OF INDIA

Referred Judgements :-

WS STAR ENTERPRISES VS. CITY AND INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA LIMITED [REFERRED TO]
S N MUKHERJEE VS. UNION OF INDIA [REFERRED TO]
TATA CELLULAR VS. UNION OF INDIA [REFERRED TO]
DUTTA ASSOCIATES PRIVATE LIMITED VS. INDO MERCHANTILES PRIVATE LIMITED [REFERRED TO]
RAUNAQ INTERNATIONAL LIMITED VS. I V R CONSTRUCTION LIMITED [REFERRED TO]
ROCHEM SEPARATION SYSTEMS I PVT LTD VS. MAZAGON DOCK LTD [REFERRED TO]
KRANTI ASSOCIATES PVT LTD VS. SH MASOOD AHMED KHAN [REFERRED TO]
AGMATEL INDIA PRIVATE LIMITED VS. RESOURSYS TELECOM [REFERRED TO]
MADHYAMAM BROADCASTING LIMITED VS. UNION OF INDIA [REFERRED TO]
SUBODH KUMAR SINGH RATHOUR VS. CHIEF EXECUTIVE OFFICER [REFERRED TO]