(1.) CM APPL. 24187/2025(Exemption); Exemption allowed, subject to all just exceptions.
(2.) The Application stands disposed of.
(3.) These Applications are filed on behalf of the Appellant seeking condonation of delay of 10 days in filing and 10 days in re-filing the present Appeal.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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