VPSSR FACILITIES Vs. UNION OF INDIA

JUDGEMENT

(1.) The present writ petition has been filed seeking the following reliefs:-

(2.) At the outset, Mr. Pankaj Kumar Singh, counsel appearing on behalf of the petitioner, submits that the petitioner is confining his challenge in the present writ petition only to the extent that the petitioner has been debarred from future bid/tenders conducted by the respondent/Railways.

(3.) The petitioner, being the successful bidder, was awarded a Contract by the Railways for performance of services/work for "Mechanized cleaning of coaches of primary trains along with provisions of On Board Housekeeping Services ('OBHS') in trains including toiletries in AC coaches and depot complex cleaning at Coaching Depot, Amritsar (ASR) for period of 3 years (1095) days" on "Outcome Basis" and the work was started by the petitioner from 1/7/2022.