OBINNA THEODORE ONYENETO Vs. FOREIGNERS REGIONAL REGISTRATION OFFICE

JUDGEMENT

(1.) This is a writ petition filed under Article 226 of the Constitution of India seeking the following prayers:-

(2.) The petitioner i.e., Obinna Theodore Onyeneto, is a Nigerian national.

(3.) The petitioner was granted admission in 4-year B.Tech. CSE Degree Program in Apeejay Stya University, under the Dr. Satyapal Founder Scholarship. In view of this admission, the petitioner secured a student visa from the Indian High Commission Abuja (Nigeria) in the name of Apeejay Stya University and arrived in India in January 2015.